Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of West Bengal - Subsection

Section 90(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)An audit officer appointed under clause (a) shall complete the audit [within nine months from the closing-date of the co-operative year concerned.] [Words, figures and brackets substituted by West Bengal Act 27 of 1989.]