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[Section 13]
[Entire Act]
State of Karnataka - Subsection
Section 13(2) in Karnataka State Public Records Act, 2010
| (a) | Secretary to the Government incharge of culture | Chairman, Ex-officio; |
| (b) | one officer not below the rank of JointSecretary to Government of Karnataka, each from the departmentsof Personnel and Administrative Reforms, Finance, Law &Parliamentary Affairs and Legislation | Member, Ex-officio; |
| (c) | three persons to be nominated by the StateGovernment for a period not exceeding three years, one being anArchivist by profession and two being professors in thepost-graduate Department of History in any recognizedUniversities from the State | Members |
| (d) | Director of Archives | Member-Secretary, Ex-officio |