Section 3(1)(g) in The Registration Of Foreigners Act, 1939

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Union of India - Subsection

Section 3(1)(g) in The Registration Of Foreigners Act, 1939

(g)for providing for such other incidental or supplementary matters as may appear to the Central Government necessary or expedient for giving effect to this Act.

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Union of India - Subsection

Section 3(1)(g) in The Registration Of Foreigners Act, 1939