Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(a) in The Calcutta Improvement Act, 1911 (a)has, directly or indirectly, by himself or by any partner, employer or employee, any such share or interest as is described in subsection (2) of section 9, in respect of any matter, or