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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(1)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)Dispatch of mineral from the concession area without a valid mineral transit pass and through a vehicle not possessing a valid mineral transport permit;