Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(6) in Bihar Agricultural University Act, 2010 (6)Each post-graduate department of a University shall have a Chairman and each college department shall have a Head whose appointment, powers and duties shall be prescribed by the Statutes
