Section 8(2)(i) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(i)Where no appeal against the order of forfeiture has been filed within thirty days from the date on which the order was communicated to him,

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