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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(d) in The Land Improvement Loans Act, 1883

(d)the nature of the security to be taken for the due application and repayment of the money, the rate of interest at which, and the Conditions under which, loans may be granted, and the manner and time of granting loans;