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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(3)(a) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(a)enter at all reasonable times and with such assistants, if any, being persons in the service of Government or of any local authority, as he thinks fit, any place which is, or which he has reason to believe to be, an establishment;