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[Cites 0, Cited by 0] [Section 243M(2)] [Section 243M] [Entire Act]

Constitution Subarticle

Section 243M(2)(b) in THE CONSTITUTION (SEVENTY-THIRD AMENDMENT) ACT, 1992

(b)the Hill Areas in the State of Manipur for which District Councils exist under any law for the time being in force.