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State of Odisha - Section

Section 49 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

49. Head to which repayments to be credited.

- The amounts received on account of repayment of loan shall be credited into the treasury in a separate chalan under the head "Q-Loans and Advances by State Government-D-Advances to cultivators-II-Advances under the Agriculturists' Loans Act-(ii)-Loans in connection with drought" and " XVI -interest-B-Other interest receipts-A-interest on loans and advances by State Government" tor principal and interest respectively.