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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(2)(a) in The Bihar Saw Mills (Regulation) Act, 1990

(a)The Form in which application shall be made under sub-section (1) of Section 7 and the fee and security deposit which shall accompany such application;