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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Karnataka - Subsection

Section 39(1)(xiii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(xiii)fees to be charged for the courses of study in the University and in the recognised institutions and for admissions to the examinations, degrees and diplomas of the University.