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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(5) in The Manual of Departmental Orders

(5)Proper indents for issue of store T & P articles be prepared by the intending officer before issue of material from Division, Sub-Division and sensational stores. Indents is to be prepared even if the officer issuing the material is receiving the material from store.