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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(3) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(3)The State Government may, also by order, direct that all or any of the provisions of Chapter-III shall not apply to such hotels or institutions, or such class of hotels or institutions, subject to such terms and conditions, if any, as may be specified in the order.