Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(e) in The Reformatory Schools Act, 1897 (e)the terms and conditions under which any articles declared by the Board to be" prohibited articles" may be introduced into or removed out of the school;