Section 6 in The West Bengal Universities (Control of Expenditure) Act, 1976
6. Submission of budget.
(1)Notwithstanding anything contained in any Act, or in any Statute, Ordinance or Regulation made thereunder, every University shall submit a budget showing its estimated receipts and disbursements for the following year, to the State Government immediately after the same is finalised by the University at a meeting specially convened for the purpose.(2)A University may submit a supplementary budget at any time within the financial year to the State Government.(3)Notwithstanding anything contained in sub-section (1) or sub-section (2), the State Government may authorise a University to incur any expenditure not forming part of its budget or supplementary budget, as the State Government considers necessary.Explanation. - For the purpose of this section, 'financial year' means the year ending on the 31st day of March.
