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State of Haryana - Section

Section 28 in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

28. [ Thickness of walls.

- Where walls of buildings are constructed of bricks, stones, blocks, or of other hard and incombustible material laid in horizontal beds of courses, every wall or a part of wall shall be designed and constructed as to be capable of safety sustaining and transmitting the dead loading, the superimposed loading and the horizontal and inclined forces including wind pressure and seismic loads to which it may be subjected to (calculated in accordance with the National Building Code and relevant I.S. codes) without undue settlement or deflection and exceeding the permissible pressure/stress on the materials prescribed by the National Building Code and relevant I.S. codes.