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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(14) in The SreeNarayanaGuru Open University Act, 2021

(14)The Vice-Chancellor may delegate to any officer of the University for exercising or performing any or all of the powers or duties vested upon him under the provisions of this Act and Statutes made thereunder temporarily in such occasions and in such manner as may be prescribed by Statutes.