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State of Madhya Bharat - Section

Section 33 in The Madhya Bharat Agricultural Debtor's Relief Act, 1956

33. No recovery of amount in excess of debts scaled down.

- The amount of debts scaled down under Section 31 shall, for the purposes of this Act, be the amount due by the debtor in respect of the said debts and the portion of the debts in excess of this amount shall be extinguished.