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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(d) in The Indian Electricity Rules, 1956

(d)Low frequency current-carrying parts of a machine of the quenched-gap or open gap type shall be so insulated or guarded that they cannot be touched during operation, the high frequency circuit proper which delivers high-frequency current normally for the therapeutic purposes, being exempted.