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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(g) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(g)Adequate sanitary facilities separately for teachers and pupils (boys/ girls separately) and a certificate to that effect is obtained from the local Health Authority;