Gujarat High Court
Kalpeshbhai Navinbhai Patel L/R Of ... vs State Of Gujarat & 4 on 7 July, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/8507/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8507 of 2016
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KALPESHBHAI NAVINBHAI PATEL L/R OF NAVINBHAI RAMUBHAI PATEL
& 1....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
MR ASPI M KAPADIA, ADVOCATE for the Petitioner(s) No. 1 - 2
GOVERNMENT PLEADER for the Respondent(s) No. 1 - 4
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 07/07/2016
ORAL ORDER
Notice to the Respondents returnable on 21.7.2016.
Direct service permitted.
(RAJESH H.SHUKLA, J.) JNW Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jul 08 03:23:16 IST 2016