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Gujarat High Court

Kalpeshbhai Navinbhai Patel L/R Of ... vs State Of Gujarat & 4 on 7 July, 2016

Author: Rajesh H.Shukla

Bench: Rajesh H.Shukla

                  C/SCA/8507/2016                                                ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 8507 of 2016

         ==========================================================
          KALPESHBHAI NAVINBHAI PATEL L/R OF NAVINBHAI RAMUBHAI PATEL
                                & 1....Petitioner(s)
                                      Versus
                      STATE OF GUJARAT & 4....Respondent(s)
         ==========================================================
         Appearance:
         MR ASPI M KAPADIA, ADVOCATE for the Petitioner(s) No. 1 - 2
         GOVERNMENT PLEADER for the Respondent(s) No. 1 - 4
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA

                                     Date : 07/07/2016


                                      ORAL ORDER

Notice to the Respondents returnable on 21.7.2016.

Direct service permitted.

(RAJESH H.SHUKLA, J.) JNW Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Jul 08 03:23:16 IST 2016