Section 34(2)(a) in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978

[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

(a)the time within which, and the manner in which, an intimation shall be given to the Commissioner under sub-section (4) of section 4;

Legal Document View