Delhi High Court - Orders
Walmart Apollo, Llc vs Jyothy Labs Limited on 19 January, 2026
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 577/2024 & I.A. 33399/2024
WALMART APOLLO, LLC .....Plaintiff
Through: Ms. Vanshika Arora, Adv.
versus
JYOTHY LABS LIMITED .....Defendant
Through: Ms. Jaya Negi and Ms. Yashi
Agrawal, Advs.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 19.01.2026 The matter is released from part heard. List before the Roster Bench for directions on 04.02.2026 MANMEET PRITAM SINGH ARORA, J JANUARY 19, 2026/hp This is a digitally signed order.
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