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[Cites 0, Cited by 1] [Section 67(2)] [Section 67] [Entire Act]

State of Punjab - Subsection

Section 67(2)(a) in The Punjab State Election Commission Act, 1994

(a)direct that the counting of votes shall be stopped or declare the poll at the polling station or place to be void and appoint a day and fix the hours, for taking a fresh poll at that polling station or place and notify the date so appointed and hours so fixed in such manner, as it may deem fit; or