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[Cites 0, Cited by 5] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011

(3)If the applicant has not paid ninety per cent of the amount payable under section 7 along with the application, the designated authority shall summarily reject the application.