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Himachal Pradesh High Court

Unknown vs Mr. Dibender Ghosh on 31 July, 2019

Bench: V .Ramasubramanian, Anoop Chitkara

FAO No. 128 of 2009 31­07­2019 Present: Mr. Raman Sethi, Advocate, for the appellants.

.

Mr. Dibender Ghosh, Advocate, for respondent No. 1. Mr. G.C.Gupta, Senior Advocate, with Ms. Meera Devi, Advocate, for respondent No.2.

Post on 10­09­2019 for hearing.

r to (V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1104 of 2019 31­07­2019 Present: None for the petitioner.

.

Mr. Arvind Sharma, Advocate, for the respondents.

The counsel for the petitioner was absent on 18­06­ 2019, therefore, the matter was adjourned to today. Even today, the counsel is absent. To give one final opportunity the matter is adjourned to 01­08­2019.


                                                  (V. Ramasubramanian)
                           r                           Chief Justice

                                                  (Anoop Chitkara)
                                                     Judge
               31st July, 2019
                 (NK)








                                                  ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                         CWP No. 1591 of 2019

31­07­2019    Present: Mr. Shrawan Dogra, Senior Advocate, with Mr.




                                                                      .

Harsh Kalta, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Adarsh Kumar Sharma and Nand Lal Thakur, Additional Advocates General, for respondent No.1.

Mr. Rajesh Sharma, Assistant Solicitor General of India, for respondent no.2.

Mr. Anshul Attri, Advocate, for respondent No.3.

Notice. Mr. J.K.Verma, learned Additional Advocate General; Mr. Rajesh Sharma, learned Assistant Solicitor General of India; and Mr. Anshul Attri, Advocate, take notice for respondent No.1, respondent No.2 and respondent No.3, respectively.

Post after four weeks for reply.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1593 of 2019 31­07­2019 Present: None for the petitioner.

.

Mr. Anshul Attri, Advocate, for the respondent.

Post after two weeks.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1604 of 2019 31­07­2019 Present: Mr. Ramakant Sharma, Advocate, for the .

petitioners.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Adarsh Kumar Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 4.

CWP No. 1604 of 2019

Notice. Mr. J.K. Verma, learned Additional Advocate General, takes notice for respondents No. 1 to 4. Issue notice to respondent No.5 returnable within four weeks, on taking steps within one week.

CMP No. 6799 of 2019

The application is disposed of with the direction that the petitioner shall file the typed/legible copies of the documents in issue by the next date of hearing.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1605 of 2019 31­07­2019 Present: Mr. Ramakant Sharma, Advocate, for the .

petitioners.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Adarsh Kumar Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 4.

CWP No. 1605 of 2019

Notice. Mr. J.K. Verma, learned Additional Advocate General, takes notice for respondents No. 1 to 4. Issue notice to respondent No.5 returnable within four weeks, on taking steps within one week.

CMP No. 6802 of 2019

The application is disposed of with the direction that the petitioner shall file the typed/legible copies of the documents in issue by the next date of hearing.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1638 of 2019 31­07­2019 Present: Mr. Rajiv Rai, Advocate, for the petitioner.

.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Adarsh Kumar Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 and 2.

At request, adjourned to 05­08­2019.

r to (V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 173 of 2019 31­07­2019 Present: Mr. Vaibhav Tanwar, Advocate, for the petitioner.

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Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondent No.1.

Mr. Ravi Patial, Advocate, vice Mr. Lalit K. Sharma, Advocate, for respondents No. 2 & 3.

Mr. Prashant Sharma, Advocate, for respondent No.4.

Post next week.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 195 of 2019 31­07­2019 Present: Mr. Pevinder Kumar, Advocate, vice Mr. .

K.B.Khajuria, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 5.

Mr. Surinder Kumar Saklani, Advocate, for the respondent No.6.

Adjourned by two weeks for rejoinder.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 201 of 2019 31­07­2019 Present: Mr. O.P.Sharma, Senior Advocate, with Ms. .

Gurmeet Bhardwaj, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 3.

Ms. Devyani Sharma, Advocate, for respondent No.4.

Adjourned by two weeks for rejoinder.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 218 of 2019 31­07­2019 Present: Mr. Anil Thakur, Advocate, vice Ms. Seema K. .

Guleria, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for the respondents.

Adjourned by four weeks for rejoinder.

(V. Ramasubramanian) r Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 219 of 2019 31­07­2019 Present: Mr. Anil Thakur, Advocate, vice Ms. Seema K. .

Guleria, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for the respondents.

Adjourned by four weeks for rejoinder.




                                               (V. Ramasubramanian)
                         r                          Chief Justice

                                               (Anoop Chitkara)
                                                  Judge
              31st July, 2019



               (NK)







                                                ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                         CWP No. 317 of 2019

31­07­2019    Present: Mr. Atul Jhingan, Advocate, for the petitioner.




                                                                      .

                        Mr. Ajay Vaidya, Senior Additional               Advocate

General for respondents No. 1 & 2.

Mr. Anshul Attri, Advocate, for respondent No.3.

The learned counsel for the 3rd respondent seeks time to verify the facts allegedly placed on record afresh in the rejoinder filed by the petitioner.

Post on 19­08­2019.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 374 of 2019 31­07­2019 Present: Mr. Jagan Nath, Advocate, for the petitioner.

.

Mr. Amit Singh, Advocate, for the respondent.

It is stated by the learned counsel for the respondent that reply has been filed yesterday. Rejoinder be filed in four weeks.






                                                (V. Ramasubramanian)
                           r                         Chief Justice



                                                 (Anoop Chitkara)

                                                    Judge
                31st July, 2019
                 (NK)








                                                 ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                         CWP No. 378 of 2019

31­07­2019    Present: Mr. Jagan Nath, Advocate, for the petitioner.




                                                                    .

Mr. Amit Singh, Advocate, for the respondent.

It is stated by the learned counsel for the respondent that reply has been filed yesterday. Rejoinder be filed in four weeks.






                                                (V. Ramasubramanian)
                           r                         Chief Justice



                                                 (Anoop Chitkara)

                                                    Judge
                31st July, 2019
                 (NK)








                                                 ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                         CWP No. 389 of 2019

31­07­2019    Present: Mr. Maan Singh, Advocate, for the petitioner.




                                                                        .

Mr. Rajesh Sharma, Assistant Solicitor General of India, for respondent No.1 Mr. K.D.Shridhar, Senior Advocate, with Ms. Shreya Chauhan, Advocate, for respondents No. 2 and 3.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 4 & 5.

At the request of the learned counsel for the petitioner, adjourned by three weeks.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 450 of 2019 31­07­2019 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.

.

Mr. Arvind Sharma, Advocate, for the respondents.

Pleadings are complete. Post on 07­08­2019.






                                              (V. Ramasubramanian)
                                                   Chief Justice




              31st July, 2019
                                    to         (Anoop Chitkara)
                                                  Judge

               (NK)








                                               ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                       CWP No. 465 of 2019

31­07­2019 Present: Mr. Sudhir Thakur, Senior Advocate, with Mr. .

Maan Singh, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondent No.1.

Ms. Tim Saran, Advocate, vice Ms. Kanta Thakur, Advocate, for respondent No.2.

Mr. Nimish Gupta, Advocate, for respondent No.3.

Adjourned by two weeks for rejoinder.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 525 of 2019 31­07­2019 Present: Mr. Ashok Sharma, Advocate General, with M/s .

J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for the petitioners.

Ms. Babita. , Advocate, for the respondent.

Adjourned by two weeks for reply.






                                               (V. Ramasubramanian)
                                                    Chief Justice
                         r                     (Anoop Chitkara)

                                                  Judge
              31st July, 2019
               (NK)








                                                ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP
                       CWP No. 584 of 2019

31­07­2019 Present: Ms. Poonam Gehlot, Advocate, for the petitioner.

.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 4.

Mr. H.S.Rangra, Advocate, for respondent No.5.

Pleadings are complete. Post on 02­09­2019.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 2574 of 2016 31­07­2019 Present: Mr. K.D.Sood, Senior Advocate, with Mr. Sukrit .

Sood, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.

Post on 27­08­2019.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 1525 of 2017 31­07­2019 Present: None for the petitioner.

.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 & 2.

Mr. Raman Jamalta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondents No. 4, 6 & 7. Mr. Harsh Kalta, Advocate, vice Mr. Manish Sharma, Advocate, for respondents No. 8 to 11, 13 to 17 and 19 to 31.

Adjourned by four weeks.

(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 31st July, 2019 (NK) ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP CWP No. 407 of 2019 31­07­2019 Present: Mr. Praneet Gupta, Advocate, for the petitioner.

.

Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Reeta Goswami, Adarsh Kumar Sharma, Ashwani K. Sharma and Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 3.

Mr. Anupinder Rohal, Advocate, for the respondent No.4.

                         r           to
                      Post on 5­8­2019.



                                               (V. Ramasubramanian)

                                                    Chief Justice



                                               (Anoop Chitkara)



                                                  Judge
              31st July, 2019
               (NK)







                                                ::: Downloaded on - 29/09/2019 01:38:53 :::HCHP