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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(2)(i) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(i)a Bill introduced in the House which does not fall within the categories of Bills mentioned in this rule or Rule 92; and