Section 27(1) in The Maharashtra State legal Aid and Advice Scheme, 1979
(1)Every Committee shall form such number of Panels of Legal Practitioners [having practice of not less than five years] [These words were inserted by G. N., L. & J. D., No. LAB-1081/(118)-XIV, dated 10th July, 1981, clause 11(a).] as it may consider necessary.
