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[Cites 0, Cited by 1] [Section 100] [Entire Act]

Bombay Presidency - Subsection

Section 100(18) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(18)to take measures for putting the tenant or the landlord or the agricultural labourer or artisan or person, carrying on allied pursuit into the possession of the land or dwelling house or site under this Act; and