Bombay High Court
Central Bank Of India vs Mr. Mohd. Imran M. Khan And Ors on 25 September, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION REVIEW PETITION (ST) NO.31522 OF 2017 IN WRIT PETITION NO.11176 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders Advocate for petitioner is present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 25th September 2018 Heard Advocate Jha for the petitioner. Perused the proceedings, the endorsement of dated below the signature of section officer is not clear.
Office to report the date of presentation of RPW st. No.31522 of 2017 within a week.
S.O. to one week i.e. 3.10.2018.
REGISTRAR (JUDL-I) RJ-I/ARD/25.09.2018 ::: Uploaded on - 28/09/2018 ::: Downloaded on - 29/09/2018 00:50:48 :::