Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Telangana - Subsection Section 33(a) in Telangana State Electrical Licensing Regulations, 2018 (a)Classification of Electrical Contractors:- There shall be two grades of Licensed Contractors, namely Grade 'A' and Grade 'B'.
