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State of Jharkhand - Section

Section 42 in Bihar Education Code, 1961

(42)any non-recurring grant to a school exceeding either Rs. 10,000 or the amount of the local contribution;(Government notification no, 200-E., dated the 19th April, 1919, no. 194-E., dated the 29th January, 1915 and no: 1331-E., dated the 29th September 1931.)