Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Union of India - Subsection Section 84(a) in The Customs Act, 1962 (a)[ the form and manner in which an entry may be made in respect of goods imported or to be exported by post;] [Substituted by Finance Act, 2017 (Act No. 7 of 2017), dated 31.3.2017.]
