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Supreme Court - Daily Orders

All India Bank Officers Confederation vs Union Of India And Ors. on 24 April, 2017

     ITEM NO.64                            REGISTRAR COURT. 1                    SECTION IIIA

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) No(s).                         6977/2017

     ALL INDIA BANK OFFICERS' CONFEDERATION                                     Petitioner(s)

                                                           VERSUS

     UNION OF INDIA AND ORS                                                     Respondent(s)
     (with office report)


     Date : 24/04/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                           Mr. Haris Beeran, Adv.
                                           Sayid Marzook Bafaki,Adv.


     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

None appears for any of the respondents, despite due service.

Registry to process the matter for being listed before the Hon'ble Court, as per rules.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.25 16:47:41 IST Reason: