Supreme Court - Daily Orders
All India Bank Officers Confederation vs Union Of India And Ors. on 24 April, 2017
ITEM NO.64 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 6977/2017
ALL INDIA BANK OFFICERS' CONFEDERATION Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with office report)
Date : 24/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Haris Beeran, Adv.
Sayid Marzook Bafaki,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears for any of the respondents, despite due service.
Registry to process the matter for being listed before the Hon'ble Court, as per rules.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.25 16:47:41 IST Reason: