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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)If the number of contesting candidates for members of managing committee are more than the members to be elected, poll shall be conducted. If there is the number of validly nominated candidates are equal or less than the number of members to be elected, the Election officer shall forthwith declare such candidate as duly elected and intimate the same to the Project Authority.