Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 114(1)] [Section 114] [Entire Act]

State of Haryana - Subsection

Section 114(1)(k) in Haryana Co-operative Societies Act, 1984

(k)a decision or award made under section 103;