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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2)(g) in The Bihar and Orissa Places of Pilgrimage Act, 1920

(g)provide for the creation and management of a provident fund or annuity fund, for compelling contributions thereto on the part of members of the said establishment and for supplementing such contributions out of the Lodging-house Fund;