Neena Puri & Ors vs . State Of H.P & Ors. Alongwith Connected ... on 26 September, 2023

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Neena Puri & ors.

vs. State of H.P & ors. alongwith connected matters.

CWPOA Nos.8020/2019

a/w CWPOA Nos.8119, 8124, 8127/2019 and CWPOA No.14, 623 and 657/2020 26.9.2023 Present: Mr. Ashwani Kaundal, Advocate, for the petitioner(s).

Mr. Manoj Chauhan, Additional Advocate General, for the respondents/State.

Pleadings are complete.

of As jointly prayed, list on 10th October, 2023.

rt (Vivek Singh Thakur) Judge (Bipin C. Negi) Judge 26th September, 2023 (CS) ::: Downloaded on - 26/09/2023 20:38:33 :::CIS

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