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[Cites 0, Cited by 1] [Section 336] [Entire Act]

NCT Delhi - Subsection

Section 336(1) in The Delhi Municipal Corporation Act, 1957

(1)The Commissioner shall sanction the erection of a building or the execution of a work unless such building or work would contravene any of the provisions of sub-section (2) of this section or the provisions of section 340.