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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XX) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XX)appoint, cither on contract or otherwise, Visiting Professors, Emritus Professors, Consultants, fellows, scholars, artists, course writers and such other persons who may contribute to the advancement of the subjects of the University;