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[Cites 0, Cited by 0] [Section 23(19)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(19)(ix) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(ix)share and discuss the information pertaining to the progress of the child periodically with the Committee and biological family of the child and produce the child before the Committee as and when directed by the Committee; and