Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11A] [Entire Act] State of West Bengal - Subsection Section 11A(4) in The Bengal Medical Act, 1914 (4)The President shall hold office for a period of five years, or until his successor is nominated, whichever is longer.
