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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(19) in The M.P. Public Health Act, 1949

(19)"latrine" includes earth closet, pail closet, water closet, pit or trench used for calls of nature, septic tank, latrine and urinal whether public or private;