Tura Law College & Anr. vs . Marbina R. Marak & Anr. on 22 February, 2021

[Cites 0, Cited by 0]

Meghalaya High Court

Tura Law College & Anr. vs . Marbina R. Marak & Anr. on 22 February, 2021

Bench: H. S. Thangkhiew

 Serial No. 03
 Regular List
                     HIGH COURT OF MEGHALAYA
                         AT SHILLONG

CRP No. 6 of 2018
                                          Date of Order: 22.02.2021

Tura Law College & Anr.          Vs.      Marbina R. Marak & Anr.

Coram:
                 Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Petitioner(s)            :      Mr. K. Paul, Adv.

For the Respondent(s)            :      Mr. R. Kar, Adv.

After hearing at some length, it is noticed that the dispute in question concerns two educational institutions i.e. Tura Law College and Hawakhana Higher Secondary School. In the interest of justice and to explore the possibility of an early settlement, it is directed that the President and Secretary of Tura Law College and the President and Secretary of Hawakhana Higher Secondary School appear personally before this Court on 17.03.2021.

List accordingly.

JUDGE Meghalaya 22.02.2021 "V. Lyndem-PS"

Page 1 of 1

Unlock Advanced Research with PRISMAI

Meghalaya High Court