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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(vi) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(vi)right to collect the fees in the public market, cart-stand, public landing or halting-places, bus-stand, slaughter-houses, fish markets or ferry places under the control of the Panchayat;