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[Cites 0, Cited by 0] [Section 166(1)] [Section 166] [Entire Act]

State of Maharashtra - Subsection

Section 166(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)by or under any provision of this Act, is declared to be recoverable in the manner provided by this Chapter, or