Karnataka High Court
Govisiddappa S/O Sangappa Byalti, vs The Assistant Commissioner & Land on 15 February, 2012
Author: N.K.Patil
Bench: N.K.Patil
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Dist: Kappa}.
Hfippefiant
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:JUDGMENT:"u t Case sailed. twice. Neither '4i'£1<:*"'a1ppe11:aj:.fi' fiifar V Coungei for the appeflami is p:3£3»$:é11t, tfiaé: they are not dihgent hi prfi$6cL&fifig th{s éase.E%éfi§e§%flfis appealis cfisnfissed fQfVn§fi§:pfageégfi0n. Qrdemxi accordingly' 't3:':f*