Section 38(1)(m) in The Punjab Livestock and Birds Diseases Act, 1948

[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1)(m) in The Punjab Livestock and Birds Diseases Act, 1948

(m)to prohibit or regulate the entry into the [State] of [Haryana] [Substituted by Haryana Adaptation Laws Order, 1968.] or any specified part or place thereof and the movement from one place to another, in the [State] of [Haryana] [Substituted by Haryana Adaptation Laws Order, 1968.] of [livestock or birds] alive or dead, or parts of [livestock or birds] or fodder, bedding or other thing;

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State of Haryana - Subsection

Section 38(1)(m) in The Punjab Livestock and Birds Diseases Act, 1948